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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(z) in Drugs (Prices Control) Order, 2013

(z)"retail price" means the price fixed by the Government for a new drug under paragraph 5;
(za)"retailer" means a dealer carrying on the retail business of sale of drugs to customers;
(zb)"scheduled formulation" means any formulation, included in the First Schedule whether referred to by generic versions or brand name;
(zc)"schedule" means a Schedule appended to this Order;
(zd)"wholesaler" means a dealer or his agent or a stockist engaged in the sale of drugs to a retailer, hospital, dispensary, medical, educational or research institution or any other agency;
(ze)"wholesale price index" means annual wholesale price index of all commodities as announced by the Department of Industrial Policy and Promotion, Government of India, from time to time.