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[Cites 0, Cited by 0] [Section 17B(1)] [Section 17B] [Entire Act]

Union of India - Subsection

Section 17B(1)(b) in The Indian Post Office Rules, 1933

(b)That the periodical bears in print in any convenient place either on the first or last page thereof, the superscription "Registration with the Registrar of Newspapers for India under No............."