Bombay High Court
Shernaz Faroukh Lawyer And Anr vs Manek Dara Sukhadwala And Anr.And ... on 3 April, 2019
Ratna Before : SHRI. S.T. KAPSE Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 3rd April, 2019 CALLED FOR HEARING AND FINAL DISPOSAL
11) CHOL/302/2019 Ms. Natasha Puri i/b. M/s. Doijode Associates, TS/29/2012 Advocate for Noticee P. C. : Ld. Advocate for Noticee is directed to serve copy of Chamber Order upon his client. S.O. to one week i.e. 10.04.2019.
Addl. Registrar (O.S.) / 03.04.2019 Addl. Prothonotary and Senior Master ::: Uploaded on - 05/04/2019 ::: Downloaded on - 05/04/2019 22:57:50 :::