Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. vs Deputy Commissioner Commercial Tax on 18 January, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.807 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1581/2018
M/S APL APOLLO TUBES LTD. Appellant(s)
VERSUS
DEPUTY COMMISSIONER COMMERCIAL TAX & ANR. Respondent(s)
Date : 18-01-2023 This appeal was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s)
Mr. Deepak Goel, AOR
For Respondent(s)
Mr. Bhakti Vardhan Singh, AOR (mentioned by)
UPON hearing the counsel the Court made the following
O R D E R
1 Upon being mentioned, taken on board.
2 Liberty to mention before the Bench presided over by Hon’ble Mr Justice Sanjay Kishan Kaul.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2023.01.18 17:21:47 IST Reason: