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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Himachal Pradesh - Subsection

Section 109(2)(o) in Himachal Pradesh Co-Operative Societies Act, 1968

(o)the qualifications or disqualifications for membership of committee of society;
(oo)[ the qualifications, experience and the manner of nomination of person on the committees of societies under section 35:] [Added vide H. P. Act No. 20 of 1986 w.e.f. 7-1-1988.]