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[Cites 0, Cited by 2] [Section 5(4)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4)(b) in The Administrative Tribunals Act, 1985

(b)may transfer [a Member] [Substituted by Act 1 of 2007, Section 4, for " the Vice-Chairman or other Members" (w.e.f. 19.2.2007).] from one Bench to another Bench;