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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(e) in The Sugar Development Fund Rules, 1983

(e)irrigation schemes;
(ea)[ purchase of mechanical planters and harvesters;] [Inserted vide GSR 599 dated 30.07.2012.]