Patna High Court - Orders
Kanchan Kumari vs The Union Of India on 25 November, 2020
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20423 of 2019
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Kanchan Kumari, W/o Late Manvendra Kumar, Resident of village-
Hathidah, Near Middle School, Ward No. 7, Hathidah Buzurg, P.S.- Mokama,
District- Patna.
... ... Petitioner
Versus
1. The Union of India through Secretary, Finance Department, Government of
India, New Delhi.
2. The Ombudsman, through its Chairman, C/o Pension Fund Regulatory and
Development Authority, Plot No. B-14/A, Chhatrapati Shivaji Bhawan,
Quttub Industrial Area, Katwaria Sarai, New Delhi.
3. The Chief General Manager, Pension Fund Regulatory and Development
Authority, Plot No. B-14/A, Chhatrapati Shivaji Bhawan, Quttub Industrial
Area Katwaria Sarai, New Delhi, Pin 110016.
4. The Chief Executive Officer, APY service provider, NPS Trust, Pension
Fund Regulatory and Development Authority (PFRDA), New Delhi.
5. General Manager, NPS Trust Department, PFRDA New Delhi.
6. Director (PR), DFS, PFRDA, New Delhi.
7. C.G.M. Grievance Department, PFRDA New Delhi.
8. Zonal Manager cum APY Scheme, Zonal Branch Bank of Baroda, above
Ginni Motors, Patna.
9. Branch Manager, Bank of Baroda, Hathidah Branch, Hathidah, Patna.
... ... Respondents
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Appearance :
For the Petitioner : Mr. Arbind Kumar Singh, Advocate
For the Respondents-State: Dr. K.N. Singh, Additional Solicitor General
For the Respondent-Bank: Mr. Nishi Nath Ojha, Advocate
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
3 25-11-2020Vide order dated 08.09.2020, respondent nos. 8 and 9 were granted four weeks time in order to file counter affidavit in the matter. The counter affidavit has not been filed till date.
Mr. Nishi Nath Ojha, learned counsel appearing for respondent nos. 8 and 9 prays for four weeks' further time in order to enable him to seek instructions and file counter 2/2 affidavit in the matter.
As prayed for, list under the same heading on 07.01.2021.
(Ashwani Kumar Singh, J.) sanjeet/-
U