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Himachal Pradesh High Court

Vijaya Gupta & Ors. vs . Kamal Kumar Gupta & Ors. on 12 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Vijaya Gupta & ors. vs. Kamal Kumar Gupta & ors.

CMP (M) No.427/2023 .

12.5.2023 Present: Mr. Tara Singh Chauhan, Advocate, for the applicants/appellants.

Issue notice to the respondents returnable within four weeks, on taking steps within one week.

Jyotsna Rewal Dua Judge 12th May, 2023 (CS) ::: Downloaded on - 12/05/2023 20:51:23 :::CIS