Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(a) in Rajasthan Forest (Settlement) Rules, 1958

(a)The following records will be prepared for every block:-
(i)Village wise Khasra of the block as given in Form 'B'.
(ii)A general statement as given in Form 'C'.
(iii)A list of ways and paths open to public, throughout the year vide Form 'D'.
(iv)A list of temples [Gurdwaras, Mosques and Churches] [Inserted by Notification F. 5(185) Forest/95, G.S.R. 2, dated 5.11.1996 (Published in Rajasthan Gazette Extraordinary: 4(Ga)(l),] open to public for worship vide Form 'E'.
(v)A list of Fruit Trees belonging to private person vide Form 'F'.
(vi)A list of villages situated in the forest block vide Form 'G'.