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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6)(a) in Multi State Co-Operative Societies Act, 1984

(a)A resolution passed by a multi-State co-operative society under this section shall not take effect until the assent thereto of all the members and creditors has been obtained.