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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Rajasthan - Subsection

Section 105(2) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

(2)Affirmation for witness. - "I solemnly affirm that the evidence which I shall give to the court shall be the truth, the whole truth and nothing but the truth".