Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 28 in The Prevention of Food Adulteration Rules, 1955

28. [ [ [Synthetic food colours] [Substituted by G.S.R. 133, dated 23rd January, 1973.] ] which may be used.

- No [[synthetic food colours] [Substituted by G.S.R. 243, dated 1st March, 1980 and again substituted by G.S.R. 677 (E), dated 6th September, 1994 (w.e.f. 6-9-1994).] ] or a mixture thereof except the following shall be used in food] :
[S. No. Colour Common name Colour Index (1956) Chemical Class
(1) (2) (3) (4) (5)
1. Red Ponceau 4R Carmoisine Erythrosine 162551472045430 AzoAzoXanthene
2. Yellow Tartrazine Sunset Yellow FCF 1914015985 PyrazoloneAzo
3. Blue Indigo Carmine Brilliant Blue FCF 7301542090 IndigoidTriarylmethane
4. Green Fast green FCF 42053 Triaryimethane.]
[Substituted by G.S.R. 727 (E), dated 23rd August, 1990 (w.e.f. 23-8-1991).]