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[Cites 0, Cited by 1] [Section 59(2)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(2)(f) in The Delhi Police Act, 1978

(f)commits in his presence in any street or public place any non-cognizable offence punishable under this Act or any rule, or regulation made thereunder if such person-
(i)after being warned by the police officer persists in committing such offence; or
(ii)refuses to accompany the police officer to a police station on being required so to do.