Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 43] [Entire Act] State of Punjab - Subsection Section 43(1) in The Punjab Municipal Act, 1999 (1)The President or the Senior Vice-President or the Vice-President may, at any time, by writing under his hand, addressed to the Deputy Commissioner, resign his office.
