Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(3) in The Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1978 (3)A co-operative society in the area where the agriculturist holds land shall on demand by him issue a certificate referred to in sub-section (2).
