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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(e) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(e)The Managing Director may arrange to complete the enquiry proceedings and action thereon within the first year of suspension, failing which the case will be referred to the Board.