Section 34(c) in The Maharashtra Universities Act, 1994
(c)to consider and recommend to the Academic Council, the [academic matters which affect] [These word were substituted for the words 'academe matter within its purview with effect' by Maharashtra 55 of 2000, section 27(b)(i).] any other faculty or faculties or which involve administrative or financial implications [and approve the academic matters, within its purview, such as approval of publication, improvement of courses, organisation of orientation or refreshers courses, etc., and not involving administrative or financial implications;] [These words were added by Maharashtra 55 of 2000, section 27(b)(ii).]
