Section 3(1)(f) in The Uttarakhand (Suspension of Sentences of Prisoners) Rules, 2017

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(f)For the treatment of incurable disease like Cancer, AIDS and the transplant of body limbs as liver, Kidney and Heart etc. of the prisoner:

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