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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(2) in Assam Public Procurement Act, 2017

(2)Government E-Market (GeM) :
(a)Director General Supplies and Disposal (DGS&D) hosts an online Government e-Market Place (GeM) on pilot basis, for common use goods and services. The electronic and online procurement process on GeM is end-to-end from placement of supply order to payment to suppliers.
(b)Government Procuring Entities (including State Government entities) at their option may view, compare and directly purchase online, the Products and services offered by various suppliers on GeM under such conditions, as may be prescribed by the Government.
(c)The procedure and details of procurement through the GeM shall be such as may be prescribed by the Government.