Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(f) in Telangana Transplantation of Human Organs Act, 1995

(f)the form and the manner in which an application may be jointly made by the donor and the recipient under sub-section (5) of section 9;