Supreme Court - Daily Orders
Jay Prakash Sah vs Surendra Sah @ Surendra Sao on 7 May, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.12 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11141/2019
(Arising out of impugned final judgment and order dated 18-09-2018
in CWJC No.2326/2015 passed by the High Court Of Judicature At
Patna)
JAY PRAKASH SAH Petitioner(s)
VERSUS
SURENDRA SAH @ SURENDRA SAO & ORS. Respondent(s)
(IA 61842/2019-Exemption from filing OT, 61843/2019-Application for
exemption from filing C/C of impugned judgment & order)
Date : 07-05-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. Amit Pawan, AOR
Mr. Abhishek Amritanshu, Adv.
Mr. Anand Nandan, Adv.
Mr. Akshat Srivastava, Adv.
Mr. Hassan Zubari Waris, Adv.
Mr. Akshay Sinha, Adv.
Mr. Rohit R., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by ARJUN BISHT BRANCH OFFICER Date: 2019.05.08 10:51:47 IST Reason: