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State of Haryana - Section

Section 6 in The Punjab Borstal Rules

6. Superintendent and other officials to be subject to rules in the Punjab Jail Manual in certain respects.

- The Superintendent and other officials of Borstal Institutions shall be subject to the rules laid down in the Punjab Jail Manual, relating to their appointment, guidance, control, punishment and dismissal, and also in the matter of their responsibilities, duties and disabilities except in so far as they are inconsistent with the Act.