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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(1)(b) in The Bengal Agricultural Debtors Act, 1936

(b)any amount due to the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.] included in a certificate issued under the Bengal Public Demands Recovery Act, 1913.