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Calcutta High Court (Appellete Side)

Uluberia Coke Oven Plant & Ors vs Corporation Bank & Ors on 15 January, 2015

Author: Harish Tandon

Bench: Harish Tandon

15.01.2015.

ap C.O. 1316 of 2014 Uluberia Coke Oven Plant & Ors.

Vs. Corporation Bank & Ors.

Mr. Surajit Mitra Mr. Anirudha Ray Mr. N. Dasgupta Mr. Ayush Chanda ... For the petitioner.

Mr. Pankaj Kumar Mukherjee Mr. Sudeep Pal Chaudhuri ... For the Bank.

After the lengthy argument, Mr. Mitra prays for an accommodation on one of the issues raise by this Court. Let this matter be listed on 29th January, 2015 under the same heading in the supplementary list.

(Harish Tandon, J.)