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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(a) in Rajasthan Lunacy Rules, 1962

(a)A meeting of at least three official visitors, one of whom shall be a medical officer, shall be held once in each month to inspect the asylum, notice being given by the Superintendent, who shall endeavour to arrange the time and date to meet the convenience of the visitors.