Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 89 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 89. Adoption of the Opening Balance Sheet. - After preparation of the opening balance sheet, it shall be placed before the Council for approval and adoption.
