Section 5 in Himachal Pradesh Board of School Education Act, 1968
5. Headquarters of the Board.
- The Board shall have [Headquarters] [Head-quarter fixed vide Not. 3-1/69 Edu. (U&B), dated 3-7-69 published in R.H.P. dated 12-7-69, p. 554 and shifted to Dharamsala vide Not. Shiksha-II (1)1/82 dt. 16-6-1983.] at a place to be notified by the Government in the Official Gazette.
