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State of Jharkhand - Section

Section 36 in Jharkhand University of Technology Act, 2011

36. Reservations of Seats for BC , SC & ST.

- The University shall reserve seats in constituent colleges for the members of the socially and educationally backward classes, the Scheduled Castes, Scheduled Tribes in accordance with such principles as may, from time to time, be determined by Government in this behalf.