Calcutta High Court
Arunava Ghosh vs Speaker on 18 March, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET
W.P.No.1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH
Versus
SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
Date : 18th March, 2014.
For Petitioner : MR.A.K.SHAW,ADVOCATE
MR.S.MAJUMDER,ADVOCATE
MR.ANINDYA LAHIRI,ADVOCATE
For Respondent : MR.P.K.DATTA,ADVOCATE
The Court : Let the matter be released from the list on my personal ground and be placed before The Hon'ble The Chief Justice.
All parties concerned are to act on a signed photo copy of this order on the usual undertakings.
(SOUMITRA PAL, J.) ssaha AR(CR)