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Calcutta High Court

Arunava Ghosh vs Speaker on 18 March, 2014

Author: Soumitra Pal

Bench: Soumitra Pal

ORDER SHEET

                                W.P.No.1125 of 2013
                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE



                                                                  ARUNAVA GHOSH

                                                                              Versus

                                  SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS


   BEFORE:

   The Hon'ble JUSTICE SOUMITRA PAL

   Date : 18th March, 2014.



                                         For Petitioner : MR.A.K.SHAW,ADVOCATE
                                                     MR.S.MAJUMDER,ADVOCATE
                                                   MR.ANINDYA LAHIRI,ADVOCATE
                                       For Respondent : MR.P.K.DATTA,ADVOCATE

The Court : Let the matter be released from the list on my personal ground and be placed before The Hon'ble The Chief Justice.

All parties concerned are to act on a signed photo copy of this order on the usual undertakings.

(SOUMITRA PAL, J.) ssaha AR(CR)