Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 2 in The Maharashtra (Change of Short Titles of Certain Bombay Acts) Act, 1980 2. Amendment of certain enactments. - The enactments specified in the Schedule are hereby amended to the extent and in the manner mentioned in the fourth column there of.
