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[Cites 0, Cited by 0] [Section 8B(3)] [Section 8B] [Entire Act]

State of West Bengal - Subsection

Section 8B(3)(d) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

(d)to call for information from any person or authority for the purpose of satisfying himself whether there has been any contravention of any provisions of this Act or any rule or order made or direction issued thereunder;