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State of Meghalaya - Section

Section 48 in The Meghalaya Police Act, 2010

48. Procedure for promotion of police officers.

Promotion to each rank in the Police Service shall be based on merit, which would include seniority according to the existing Rules in force which may be amended from time to time:Provided that for the officers of the Indian Police Service, such evaluation criteria shall be framed by the Government of India.