Section 72(9)(q) in The M.P. Factories Rules, 1962

[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(q) in The M.P. Factories Rules, 1962

(q)For every building or structure used for storage only, and every section thereof considered separately, shall have access to atleast one exit so arranged and located as to provide a suitable means of escape for any person employed therein, and in any such room wherein more than 10 persons maybe normally present, at least two separate means of exit shall be available, as remote from each other as practicable.

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State of Madhya Pradesh - Subsection

Section 72(9)(q) in The M.P. Factories Rules, 1962