Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(m) in The Jai Narain Vyas University Jodhpur Act, 1962 (m)[] [Re-numbered by Rajasthan 1 of 1992, w.e.f. 3.3.1992.] all other matters which by this Act are required to be, or may be, provided for by the Statutes.
