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[Cites 0, Cited by 0] [Section 58B(1)] [Section 58B] [Entire Act]

State of Odisha - Subsection

Section 58B(1)(c) in The Orissa Panchayat Samiti Act, 1959

(c)in the constitution of or membership in the bodies forming the electorates for the purposes of election to the said [* * *] [Omitted vide Orissa Act No. 1 of 1968.] Samitis.