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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(18) in The Coal Mines Regulations, 2011

(18)As soon as cutting or welding operations are completed, the official authorised by the manager for supervision, shall examine the place and satisfy himself that it is safe and further inspection shall be made from time to time during the next four hours and if necessary thereafter until the assigned officials have satisfied themselves that place is safe and has so reported to the manager.