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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(w) in The Civil Defence Act, 1968

(w)
(i)prohibiting the printing and publication of any newspaper, news-sheet, book or other document containing matters prejudicial to civil defence;
(ii)demanding security from any press used for the purpose of printing or publishing, and forfeiting the copies of, any newspaper, news-sheet, book or other document containing any of the matters referred to in sub-clause (i);
(x)regulating the conduct of persons in respect of areas the control of which is considered necessary or expedient, the removal of persons from such areas;