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[Cites 0, Cited by 0] [Section 57G(2)] [Section 57G] [Entire Act]

State of Odisha - Subsection

Section 57G(2)(i) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(i)if the polling station at which person is on duty, be in the same Ward or as the one in which he is entitled to vote permit him to record his vote in the same manner as for an elector entitled to vote at the polling station;