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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(3)Provided that nothing herein contained shall prevent the payment of remuneration to any Member or any person in return of any service rendered to the Foundation or for any administrative expenses as stipulated in the Operations Manual.