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Jammu & Kashmir High Court

Mohd. Afzal And Anr vs Mst. Bega Begum And Others on 20 April, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                                  83




                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT JAMMU

         OWP No. 1473/2018

         Mohd. Afzal and anr.                                     .....Appellant(s)/Petitioner(s)
                                      Through: Ms. Insha Vaid, Adv. vice
                                               Mr. O. P.Thakur, Sr. Adv.
                                 vs
         Mst. Bega Begum and others                                         ..... Respondent(s)
                                      Through: None.

         Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                   ORDER

20.04.2024

1. Adjourned at the request of proxy counsel appearing for the petitioners.

2. Reluctantly granted.

3. List on 29.05.2024.

(RAJNESH OSWAL) JUDGE Jammu 20.04.2024 Rakesh Rakesh Kumar 2024.04.21 21:36 I attest to the accuracy and integrity of this document