Jammu & Kashmir High Court
Mohd. Afzal And Anr vs Mst. Bega Begum And Others on 20 April, 2024
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
83
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 1473/2018
Mohd. Afzal and anr. .....Appellant(s)/Petitioner(s)
Through: Ms. Insha Vaid, Adv. vice
Mr. O. P.Thakur, Sr. Adv.
vs
Mst. Bega Begum and others ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
20.04.2024
1. Adjourned at the request of proxy counsel appearing for the petitioners.
2. Reluctantly granted.
3. List on 29.05.2024.
(RAJNESH OSWAL) JUDGE Jammu 20.04.2024 Rakesh Rakesh Kumar 2024.04.21 21:36 I attest to the accuracy and integrity of this document