Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Telangana - Subsection Section 18(2)(e) in Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977 (e)the management of institutions established under section 17 and the fee to be levied for their maintenance; and