Supreme Court - Daily Orders
Pride Foramer S A Through Zarksis D. ... vs Dy. Commissioner Of Income Tax on 14 July, 2015
ITEM NO.68 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 32465/2014
PRIDE FORAMER S A Petitioner(s)
VERSUS
DY. COMMISSIONER OF INCOME TAX Respondent(s)
(with office report)
Date : 14/07/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr K.K.Mohan, Adv.
Ms. Geetanjali Mohan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps to effect service on the sole respondent. The ld. Counsel has requested for dasti notice through the Central Agency. Notice be accordingly issued. Proof of service be filed within the respective stipulated time.
List again on 7.9.2015.
Signature Not Verified Digitally signed by Hema Joshi Date: 2015.07.20 (RACHNA GUPTA) 17:00:55 IST Reason: Registrar