Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 17 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

17. Ambulance carriage.

- There shall be provided for use at every dock at which the total number of dock workers at any time exceed fifty, a suitably constructed motor ambulance carriage or launch maintained in good condition for the purpose of the removal of serious cases of accident of sickness, unless arrangements have been made for obtaining such a carriage or launch when required from a hospital or other place situated not more than 3 km. (two miles) from the dock, and in telephone communication therewith.