Himachal Pradesh High Court
Malkiat Singh vs . State Of Hp & Ors on 27 March, 2023
Bench: Sabina, Satyen Vaidya
Malkiat Singh Vs. State of HP & ors .
CWP No.1338 of 2023 27.3.2023 Present:- Mr. Arun Sehgal, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General for the respondents-State.
Learned counsel for the petitioner requests for an adjournment.r As requested, list again on 28.3.2023.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 27, 2023 (Guleria) ::: Downloaded on - 27/03/2023 20:37:24 :::CIS