Jharkhand High Court
M/S Mecon Limited Through Shri Dilip ... vs M/S Hindustan Controls And Equipment ... on 17 December, 2018
Author: Aniruddha Bose
Bench: Chief Justice, B.B.Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal (D.B.) No.04 of 2018
M/s Mecon Limited through Shri Dilip Kumar, General Manager
(Contracts), Ranchi ... ... Appellant
Versus
M/s Hindustan Controls and Equipment Pvt Ltd., Kolkata
... ... Respondent
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CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.B.MANGALMURTI
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For the Appellant : Mr. Biren Poddar, Sr. Advocate
Mr. Vikash Pandey, Advocate
Mr. Shray Mishra, Advocate
For the Respondent : Mr. Rohit Roy, Advocate
Order No.15 : Dated 17th December, 2018
Aniruddha Bose, C.J.
Let the appeal be listed on 3rd January, 2019 within first five cases.
The interim order already passed shall stand extended till 7th January, 2019 or until further order whichever is earlier.
(Aniruddha Bose, C.J.) (B.B.Mangalmurti,J.) Anit/Rohit