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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1) in The Gas Cylinders Rules, 2016

(1)A person intending to obtain or renew a license or approval under these rules shall submit an application, in writing, to the Chief Controller or Controller,-
(a)in Form 'B' along with following document for a license prescribed in sub-rule (1) of rule 51; and
(b)in Form 'C' along with following document for a license prescribed in sub-rule (2) of rule 51.