Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(c) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(c)In case of forest produce passing through State of Chhattisgarh, the transit pass from the first border-checking barrier shall be issued for the place of final destination, mentioning the last border-checking barrier of the State.