Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62B(4)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(4)(ix) in Bihar Factories Rules, 1950

(ix)to investigate the cases of industrial diseases contracted and dangerous occurrences reportable under rule 96;