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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(2)(b) in Punjab Urban Planning and Development Building Rules, 2018

(b)A broad classification of industrial occupancies into low, moderate and high hazard classes is given at Annexure B of part IV of the National Building Code of India, 2016.